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Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs "Heard Learned Souneel For The ... on 1 April, 2022

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

FRIDAY, THE FIRST DAY OF APRIL
TWO THOUSAND AND TWENTY TWO
-PRESENT: .
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADD

IA No. 1 OF 2022
iN
WP NO: 8407 OF 2022
Rohwesn:

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Y. Naren Babu, Sia ¥. Satish, Aga- 27 Years, Ooeo- Business, Ria H.No- 24974,
Thurrerialanall (4, Nanciavacia ¢ M), Krishna District,

__. Pettioner
AND

1. The State of Andhra Pradesh, Reo. by His Principle Secretary, irrigation
Deparinent, Secretariat Bulldings)- Velagapudi, Amaravathi, Guitur Dist,
'The State of Andhra Pradesh, Rep t oy is Prins) iple Secretary, Finance and
Pianning, Secretarial Buildings, Velag napudi, Amaravathi, Guntur Dist,
The Engineer in Chief, irrigation Department, Amaravathi, Guntur Dist,
The District Coliscter, Krishna District af Machiipainam, Krishna iN strict,
The Superintendent Engineer, ivigation Circle, Viayawada.
Tre Executive Engineer, Krishna Eastern Division, Viayawada.

Wet

._ Raspondents

Petition under Section 157 CPO praying that in the circumstances stated in the
affidavit fled in support of the peliticn, the High Court may be pleased te direct the
respondents fo release the arnount of Re 9.7 1, 800/- towards payment of above final bil
for the cortract works undar taken by the petitioner long back, Pending dlaposal o
WP No. 8407 of 2022, an the Hie of the High COLT

The petition coming on for hee na, upon perusing the Pefition and the alfidave
filed in support thereof arid upon hearing the arqumenis af Sri K LN SWAMY Advocate
for the Pelitioner and GP for IRRIGATION. COMM AREA DEVELOPMENT for the
Respamient Nos.1, & 3 to $ and GP forsRinance and Planning for Reepundent No.2,
The Court made the follor wg oo
ORDER:

"Heard learned souneel for the petitioner r and Jearned Government Meader far Trrigation. ' im the circumstances, there shall be a direction tm the respondents fo pay the approved and fimal hil amount duc to dhe petitions ¥, within a peried af six (6) weeks from the date of receipt of a copy of this order." * So/-K RAJA BABU fore ASSISTANT REGISTRAR IPERE CORY! a Tiss For ASSISTANT Heal ISTRAR Ta, we Wes Ny ion Deparimant, Secretarial Suldings, esh, Amaravath, Guntur Dist, nd 4 Planning Secretariat Busing

1. The Princigle Secretary, | Yelaganudi, State of Andhy &. The Princinis Secretary, Velagapudi, State of Andhra PE a. The Engineer in Chief, irrigat t PHst.,

4. The District Collacter, § 'enna Dic ict at Ma chilipatriam, Krishna District, G. The Superintendent Engineer, irrigation Circle, Vilayawada. §, The Executive Engineer, Kn ishha Eastern Division, Vilayawada.( ito @ By RPADS

7. One oo fo SRE RL N SW JAMY Advooate POPUC)

8. Two COs io GP FOR IRRIGAT iC ON COMM AREA DEV High Court OF Andhra Pradesh. (OUT!

8. Two COs to GP far Finance and Pi fanning, High Caurt OF Andhra Pradesh. POUT

10. One spare copy ie gs.

a HEGN COURT NYU DATED OU 2028 LIST THE MATTER APTER FOUR WI ORDER ra R WP No 8407 of S082 Ch) OF 2025 TXRECTION