Section 12(1)(a) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984
(a)where a saw mill [x x x] [The words 'or saw pit', omitted by M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).] is established or operated in an area declared to be a prohibited area under sub-section (1) of Section 5; or