Delhi High Court - Orders
M/S Nihalsons Real Estate Developers vs M/S. Wave Megacity Center Pvt. Ltd on 11 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 61/2025 and I.A. 17372/2025
M/S NIHALSONS REAL ESTATE DEVELOPERS
.....Petitioner
Through: Mr.Ninad Dogra, Advocate.
versus
M/S. WAVE MEGACITY CENTER PVT. LTD
.....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 11.08.2025 At the request of learned counsel for the petitioner, awaiting the outcome of the mediation proceedings, hearing of this case stands adjourned till 19.09.2025.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 11, 2025 Nc/sph This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 22:02:06