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State of Tamilnadu - Section

Section 15 in Laws of the Bharathidasan University

15. Representation of the University in other organisations. - The Vice-Chancellor shall be the representative of the University on the Association of Indian Universities, Association of Commonwealth Universities, and other similar bodies or other associations of India or abroad. In case, he is unable to attend meetings, he may depute a officer of the University to represent the University at such meetings with the concurrence of the Chancellor.