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Bengal Presidency - Section

Section 794 in Police Regulations, Bengal , 1943

794. Training of buglers. [§ 12, Act V, 1861].

- Buglers shall be trained with the Eastern Frontier Rifles (Bengal Battalion), and the Superintendent shall arrange directly with the Commandant when men should be sent for training. He shall select only men of good character and physique who must be examined and certified by the Civil Surgeon to be free from any physical defect unfitting them for employment as buglers. A fee of Rs. 2 shall be paid from the appropriate head for each man trained.