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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(e) in Madhu Babu Pension Yojana Rules, 2008

(e)The list of beneficiaries, the updated-list of waiting applicants in order of priority in respect of that particular Gram Panchayat/ U.L.B. and the Oriya version of the scheme Guidelines must De displayed at the place of disbursement for information of general public on the day of disbursement of pension. Application forms for Madhu Babu Pension shall be made available with the Gram Panchayat Offices also.