Custom, Excise & Service Tax Tribunal
Yash Pharma Laboratories Pvt. Limited vs C.C.E. & Cus., Daman on 16 January, 2017
CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL, West Zonal Bench, O-20, NMH Compound Ahmedabad Central Excise Appeal No.509 of 2009 Arising out of the order-in- appeal No.KKS/473/DAMAN/2008 dated 27.11.2008 passed by the Commissioner (Appeals), Central Excise & Customs, Daman. Yash Pharma Laboratories Pvt. Limited. .. Appellant Vs. C.C.E. & Cus., Daman .. Respondent
Appearance:
None for the appellant Present Shri L.Pathak, A.R. for the Respondent-Revenue Coram: Honble Dr. D.M. Misra, Member (Judicial) Honble Mr. Ashok K. Arya, Member (Technical) Date of hearing/decision: 16.1.2017 Final Order No.A/10077/2017 Per Dr. D.M. Misra:
The appeal has been listed on14.9.2016, 28.9.2016, 24.11.2016 and today i.e. 16.1.2017.
2. None appeared on behalf of the appellant, nor there is any request for adjournment. It seems that the appellant is not interested in prosecuting the appeal before this forum. Hence, the appeal is dismissed for non-prosecution.
(Ashok K. Arya) (Dr. D.M. Misra)
Member (Technical) Member (Judicial
scd/
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