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State of West Bengal - Section

Section 2 in The Damodar Valley Corporation (West Bengal Amendment) Act, 1955

2. Act 14 of 1948 amended in its application to West Bengal. -

The Damodar Valley Corporation Act, 1948 (hereinafter referred to as the said Act), shall, in its application to West Bengal, be amended for the purpose and in the manner hereinafter provided.