Calcutta High Court
G.E.T.Properties (P) Ltd vs Aloka Gooptu on 15 January, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP NO.180 OF 1994
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
G.E.T.PROPERTIES (P) LTD.
AND
ALOKA GOOPTU
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 15th January, 2014.
The Court : None appears on behalf of the parties. Let C.P.No.180 of 1994 be struck off the records.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
( PATHERYA, J.) sb.