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Calcutta High Court

G.E.T.Properties (P) Ltd vs Aloka Gooptu on 15 January, 2014

Author: Patherya

Bench: Patherya

ORDER SHEET

                         CP NO.180 OF 1994
                  IN THE HIGH COURT AT CALCUTTA
                       ORIGINAL JURISDICTION


                                              G.E.T.PROPERTIES (P) LTD.
                                                                   AND
                                                        ALOKA GOOPTU


  BEFORE:
  The Hon'ble JUSTICE PATHERYA

Date : 15th January, 2014.

The Court : None appears on behalf of the parties. Let C.P.No.180 of 1994 be struck off the records.

All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

( PATHERYA, J.) sb.