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[Cites 0, Cited by 0] [Section 57B(1)] [Section 57B] [Entire Act]

State of Gujarat - Subsection

Section 57B(1)(a) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(a)of so much of such land as will be sufficient to make up the to all land in his actual possession equal to three family holdings; and