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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(7) in The Maharashtra Irrigation Act, 1976

(7)The functions of the Water Committee shall be—
(i)to measure and receive the quantity of water at measuring device and to ensure proper apportionment and distribution of the same among its members;
(ii)to receive and enquire into complaints regarding distribution of water and take immediate necessary action to set them right;
(iii)to make all efforts to prevent unauthorised use or waste of water;
(iv)to assist the Canal Officer in discharging his duties and in detecting unauthorised use of water;
(v)to ensure that only sanctioned crops and areas are brought under irrigation according to the provisions of this Act.