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[Cites 0, Cited by 2] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Zilla Parishad Act, 1991

(2)The provisions contained in Sub-sections (2), (3), (4) and (5) of Section 100 of Orissa Grama Panchayats Act, 1964 shall mutatis mutandis apply in regard to the audit of the Zilla Parishad Fund.]