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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 162(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Complaint cells—There shall be separate complaint cells at the headquarters each of the Director, Joint Director and the Deputy Director for handling, monitoring and ensuring the expeditious disposal of such complaints.