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[Cites 0, Cited by 0] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(2)While acting under this rule, the presiding officer shall observe as much secrecy as is feasible. He shall keep a brief record of each such instance in Form '13', but shall not indicate therein the manner in which any vote has been given.