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State of Odisha - Section

Section 33 in Grama Panchayats Rules, 1968

33.

The Sarpanch, the Naib-Sarpanch or the members of the Grama Panchayat as well as the functionaries of the Panchayat Samiti and Zilla Parishad [* *] [Omitted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] shall on no account take up the execution of any work.