Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(xi) in Bihar Land Tribunal Rules, 2010 (xi)The words used and not defined in these Rules shall have the same meaning as in the Act or as expressed in the Acts or Manuals referred to in sub-section (1) of Section 9 of the Act.
