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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(2)(ii) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(ii)all matters which are required to be prescribed by the regulations under this Act, statutes or the Ordinances;