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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2)(b) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(b)specialized services in conflict or disaster affected areas to prevent neglect by providing family counselling, sponsorship, play groups, etc.