Tripura High Court
Party Name : Sutapa Roy vs The State Of Tripura & Ors on 2 March, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0001039/2016 Party Name : SUTAPA ROY Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. D. Bhattacharji, learned counsel appearing for the respondents, list this
matter on 3rd April, 2017.
In the meanwhile, the respondents may file the reply, if any. It is made clear that no further accommodation would be made to the respondents for filing the reply.
Mr. K. Nath, learned counsel appears for the petitioner.
Download Date: 8-05-2017 15:05 1/1