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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(c) in The Haryana Mechanical Vehicles (Bridge Tolls) Act, 1974

(c)contravenes any other provision of this Act or the rules made thereunder or any order or direction made under any such provision or rule;