Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in The Provisions of The Panchayat (Extensions to the Scheduled Area), Act, 1996 1. Short title. This Act may be called the "Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996".
