Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2)(b) in Gujarat Consumer Protection Rules, 1988

(b)The Judicial member of the State Consumer Redressal Commission shall be entitled to such travelling allowance and daily, on official tours, as are admissible under Finance Department's Resolution No. PGR/102012/68/Pay Cell (P), dated 26/03/2013.