Delhi High Court - Orders
Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 6 September, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2023 and CM APPL. 15199/2024
DALIT MANAV UTHAN SANSTHAN AND ORS
.....Petitioners
Through: Mr. Praveen Kumar Singh, Ms.
Ishita Goel, Ms. Shradha
Maheshwari & Mr. Sanal
Nambiar, Advs.
versus
SHRI ASHWANI KUMAR .....Respondent
Through: Ms. Beenashaw Soni, SC for
MCD with Ms. Mansi Jain,
Adv.
Mr. Anupam Srivastava, ASC
for GNCTD/R1.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 06.09.2024 The Hon‟ble Judge is not holding the Court pre-lunch session as the Lordship is busy in dictating urgent orders/judgments.
List on 14.10.2024.
(By ORDER) COURT MASTER SEPTEMBER 6, 2024/sa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2024 at 03:40:19