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Delhi High Court - Orders

Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 6 September, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~19
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CONT.CAS(C) 440/2023 and CM APPL. 15199/2024
                                       DALIT MANAV UTHAN SANSTHAN AND ORS
                                                                            .....Petitioners
                                                    Through: Mr. Praveen Kumar Singh, Ms.
                                                             Ishita Goel, Ms. Shradha
                                                             Maheshwari & Mr. Sanal
                                                             Nambiar, Advs.

                                                                            versus

                                       SHRI ASHWANI KUMAR                                                        .....Respondent
                                                    Through:                                         Ms. Beenashaw Soni, SC for
                                                                                                     MCD with Ms. Mansi Jain,
                                                                                                     Adv.
                                                                                                     Mr. Anupam Srivastava, ASC
                                                                                                     for GNCTD/R1.

                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                    ORDER

% 06.09.2024 The Hon‟ble Judge is not holding the Court pre-lunch session as the Lordship is busy in dictating urgent orders/judgments.

List on 14.10.2024.

(By ORDER) COURT MASTER SEPTEMBER 6, 2024/sa This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2024 at 03:40:19