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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(8)(iv) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(iv)abatement of and control over the noise arising out of mining and processing operations for minor minerals so as to keep the same within the permissible limits;