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Rajasthan High Court - Jaipur

Vijay Kumar Sharma vs C K Methew & Ors on 7 October, 2009

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 	In the High Court of Judicature for Rajasthan 
				              Jaipur Bench, Jaipur. 
					             **               
  Civil Contempt Petition No. 794/09
			Vijay Kumar Sharma. Vs. Shri C.K. Methew & ors.		
                      Date of Order     :::    07/10/09
			         Hon'ble Mr. Justice Ajay Rastogi

Mr. HR Kumawat, for petitioner
 

Counsel wants to withdraw the instant contempt petition. The contempt petition is accordingly dismissed as withdrawn as prayed.

(Ajay Rastogi), J.

Raghu/794-CCP-2009-final.doc