Rajasthan High Court - Jaipur
Vijay Kumar Sharma vs C K Methew & Ors on 7 October, 2009
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur.
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Civil Contempt Petition No. 794/09
Vijay Kumar Sharma. Vs. Shri C.K. Methew & ors.
Date of Order ::: 07/10/09
Hon'ble Mr. Justice Ajay Rastogi
Mr. HR Kumawat, for petitioner
Counsel wants to withdraw the instant contempt petition. The contempt petition is accordingly dismissed as withdrawn as prayed.
(Ajay Rastogi), J.
Raghu/794-CCP-2009-final.doc