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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Anil Verma vs . Mohinder Walia & Another on 24 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Anil Verma Vs. Mohinder Walia & another .

Civil Revision No. 43 of 2021 24.3.2022 Present: None for the petitioner.

Mr.Parmod Singh Thakur, Advocate, for respondent No. 1.

Mr.Vishal Singh Thakur, Advocate, for respondent No. 2.

r CR No. 43 of 2021 List for consideration on 13th April, 2022.

CMP No. 10412 of 2021 One, but last opportunity of two weeks is granted to file rejoinder, failing which right to file rejoinder shall stand closed.

List for consideration alongwith main petition.

(Vivek Singh Thakur), Judge.

24th March, 2022 (Keshav) ::: Downloaded on - 24/03/2022 20:15:06 :::CIS