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State of Haryana - Section

Section 56 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

56. Sanitary fitting and execution of works to conform to P.W.D. specifications.

- All sanitary fittings, drainage pipes including soil and waste pipes and other articles used in the execution of these works shall be as per standards and specifications laid down for such articles in the Punjab Public Department Specifications 1963 edition as adapted by Haryana Government or as laid down by the Authority from time to time and if there are no standards or specifications laid down for any article in the Punjab Public Works Department specifications, then the article shall be as per standard specifications laid down by the Indian Standard Institute and if there is no specification or standard laid down by the Indian Standard Institute, then the articles shall be as per British Standards.