Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 1 vs Dr. D. Ramamurthy on 14 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.22 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29239/2018
(Arising out of impugned final judgment and order dated 12-09-2017
in TCA No. 377/2017 passed by the High Court Of Judicature At
Madras)
PR. COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
DR. D. RAMAMURTHY Respondent(s)
(FOR ADMISSION and I.R. and IA No.121963/2018-CONDONATION OF DELAY
IN FILING)
Date : 14-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Siddhartha Sinha, Adv.
Mr. Arijit Prasad, Adv.
Ms. Niranjana Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stands disposed of.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.09.17 17:06:44 IST Reason: