Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970 15. Transfer of inmates. - Permission in writing shall be obtained from the Chief Inspector before any transfer of inmates is made from one institution to another.
