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State of Rajasthan - Section

Section 4 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

4. General duties of Chief Election Authority.

- The Chief Election Authority shall publish the draft and final electoral rolls of all the electoral colleges, shall supervise the conduct of elections under section 14 of the Act and these rules, shall perform such other functions as are provided for in these rules and shall also perform the functions of Electoral Registration Officer and the Returning Officer which position he will be holding, by virtue of his office, as mentioned in sub-rule (2) of Rule 3.Part - IIPreparation and Publication of Electoral Polls