Section 2(1)(k) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)'U.P. Reforms Act' means Uttar Pradesh Electricity Reforms Act, 1999 (U P. Act No. 24 of 1999).

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