Supreme Court - Daily Orders
Commissioner Of Income Tax vs The H.P. State Cooperative Bank Ltd. And ... on 8 July, 2016
ITEM NO.65 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 20686/2015
COMMISSIONER OF INCOME TAX DEPARTMENT & ANR. Petitioner(s)
VERSUS
H.P. STATE CO-OPERATIVE BANK LTD. AND ORS. Respondent(s)
Date : 08/07/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr Tanmaya Agarwal, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Mr. Balraj Dewan,Adv.
Mr. Naresh K. Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos. 1 to 3 have already filed counter affidavit.
Despite last opportunity granted, respondent no.4 has not filed counter affidavit. Further opportunity is declined.
Registry to process the matter for being listed before the Hon'ble Court as per rules.
Signature Not Verified Digitally signed by SONALI SAUND Date: 2016.07.08 (PAWAN DEV KOTWAL) 17:09:11 IST Reason: Registrar