Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(3)(iv) in Orissa Minor Minerals Concession Rules, 2004

(iv)unemployed graduates of any discipline and Diploma Engineers;