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[Cites 0, Cited by 0] [Section 436] [Entire Act]

State of Assam - Subsection

Section 436(e) in The Assam Excise Rules, 2016

(e)The Superintendents of Excise are authorized to grant leave to drivers of Departmental vehicles and Excise Constables including the office peon and chowkidar serving in the District office.