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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(a) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(a)references to this Constitution or to the provisions thereof shallbe construed as references to the Constitution or the provisionsthereof as applied in relation to the said State;