Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Article 80] [Constitution] Constitution Subarticle Article 80(5) in Constitution of India (5)The representatives of the Union Territories in the Council of States shall be chosen in such manner as Parliament may by law prescribe.
