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Jammu & Kashmir High Court - Srinagar Bench

Shri Ram Gen. Ins. Co. Ltd vs Gh. Qadir Ganie & Ors. ...Petitioner(S) on 8 July, 2021

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                                                   Sr. No. 254

                                    IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                  AT SRINAGAR
                                                                            Mac App. No. 33/2021



                           Shri Ram Gen. Ins. Co. Ltd.                                  ...Applicant(s)
                                           Through:       None.

                                 V/s

                         Gh. Qadir Ganie & Ors.                                        ...Petitioner(s)

                                        Through:         None.

                         CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                                  (ORDER)

                                 Await appearance of learned counsel for the parties.

                                 In the interest of justice, adjourned.

                                 List on 8th September, 2021.




                                                                            (TASHI RABSTAN)
                                                                                          JUDGE
                         Srinagar
                         8th July, 2021.
                         "Ab. Rashid"




ABDUL RASHID GANAI
2021.07.11

22:33 I attest to the accuracy and integrity of this document