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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(2) in Assam State Acquisition of Zamindaries Act, 1951

(2)Two and half per centum of such probable compensation shall be paid ad interim to each proprietor or tenure-holder in cash every year, until such time as the compensation statement has been finally published :