Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Telecom Regulatory Authority Of India - Section Section 15 in The Telecom Commercial Communications Customer Preference Regulations, 2010 15. Fee. -Every telemarketer shall, for registration with the Authority, pay fees as specified in Schedule III to these regulations.
