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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(D) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(D)whether any person, directly or indirectly connected with the applicant, has been refused in the past the grant of a license by the Authority.