Delhi High Court - Orders
Zomato Limited vs Assistant Commissioner Of Income Tax ... on 27 March, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14586/2024
ZOMATO LIMITED .....Petitioner
Through: Mr. Deepesh Jain, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1)
NEW DELHI & ORS. .....Respondents
Through: Mr. Puneet Rai, SSC; Mr. Ashvini
Kr., Mr. Rishabh Nangia, JSCs with
Mr. Nikhil Jain and Ms. Srishti
Sharma, Advocates for IT
Department.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 27.03.2025
1. It is already 05:15 PM.
2. The matter could not be taken up due to paucity of time.
3. List on 28.04.2025.
BY ORDER (COURT MASTER) MARCH 27, 2025/sms Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2025 at 21:28:24