Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 7] [Entire Act] Union of India - Subsection Section 7(a) in The Code of Civil Procedure, 1908 (a)so much of the body of the Code as relates to-(i)suits excepted from the cognizance of a Court of Small Causes;(ii)the execution of decrees in such suits;(iii)the execution of decrees against immovable property; and
