Calcutta High Court (Appellete Side)
Mackintosh Burn Limited vs Driplex Water Engineering Pvt. Ltd on 19 September, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
Item No. 14 19.09.2023Court. No. 19
GB C.O. 1502 of 2023 Mackintosh Burn Limited Vs. Driplex Water Engineering Pvt. Ltd. Mr. Aniruddha Chatterjee Ms. Pooja Agarwal ... for the Petitioner.
Mr. Chatterjee, learned advocate appearing on behalf of the petitioner submits that during the pendency of this revisional application, the mandate of the learned arbitrator has terminated. Until the decision is arrived at on the prayer for extension, the matter may be adjourned.
Let this matter appear in the monthly list of November, 2023.
(Shampa Sarkar, J.)