Section 21(2)(a) in The Calcutta Metropolitan Development Authority Act, 1972

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2)(a) in The Calcutta Metropolitan Development Authority Act, 1972

(a)place and time of meetings of the Metropolitan Authority and the procedure to be followed at such meetings;

(aa)[ functions to be discharged and powers to be exercised by the Chief Executive Officer;] [Clause (aa) inserted by W.B. Act 24 of 1977.]