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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(2)(p) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(p)direct and compel evacuation, of all or part of the population from any disaster affected area for the purpose of preservation of life and for such evacuation, use such force as may be necessary;