Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Tamilnadu - Subsection Section 57(d) in Tamil Nadu Entertainments Tax Rules, 1939 (d)If none of the modes aforesaid is practicable, by affixing it in some conspicuous place at his last known place of entertainment or residence.]
