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Jammu & Kashmir High Court - Srinagar Bench

M/S Syed Aali Filling Station ... vs Ut Of J&K Th. Div.Commr And Ors on 5 May, 2026

                                                           Serial No.04
                                                           Regular Cause List
    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
                               WP(C) No. 2301/2025
                                CM No. 6078/2025

M/S SYED AALI FILLING STATION PAKHARPORA

                                                           .........Petitioner(s)
                               Through:
                          Mr. Arif Sikander, Adv.

                                   Versus
UT OF J&K TH. DIV.COMMR AND ORS.

                                                          .......Respondent(s)

                                   Through:

CORAM:
   HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                     ORDER

05.05.2026

1. List this matter tomorrow i.e., 6th May, 2026, in the Supplementary Cause List.

(WASIM SADIQ NARGAL) JUDGE Srinagar 05.05.2026 Sakeena