Jammu & Kashmir High Court - Srinagar Bench
M/S Syed Aali Filling Station ... vs Ut Of J&K Th. Div.Commr And Ors on 5 May, 2026
Serial No.04
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 2301/2025
CM No. 6078/2025
M/S SYED AALI FILLING STATION PAKHARPORA
.........Petitioner(s)
Through:
Mr. Arif Sikander, Adv.
Versus
UT OF J&K TH. DIV.COMMR AND ORS.
.......Respondent(s)
Through:
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
05.05.2026
1. List this matter tomorrow i.e., 6th May, 2026, in the Supplementary Cause List.
(WASIM SADIQ NARGAL) JUDGE Srinagar 05.05.2026 Sakeena