Section 19(iii) in Telangana Transplantation of Human Organs Act, 1995
(iii)indicating that the advertiser is willing to initiate or negotiate any arrangement referred to in clause (d) shall be punishable with imprisonment for a term which shall not be less than two years but which may extend to seven years and shall be liable to fine which shall not be less than ten thousand rupees; but may extend to twenty thousand rupees:
