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[Cites 0, Cited by 0] [Section 28A(1)] [Section 28A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28A(1)(a) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(a)to the Uttar Pradesh Rajya Sahkari Krishi Evam Gramya Vikas Bank shall be construed as a reference to the Uttar Pradesh Sahkari Gram Vikas Bank,