Bombay High Court
Western Precicast Pvt. Ltd. Thru ... vs Mr. Pravin Ankush Suryavanshi on 3 October, 2018
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
15- WP 10856 of 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION No. 10856 OF 2018
Western Precicast Pvt. Ltd.
Through Managing Director ...Petitioner
Vs.
Mr. Pravin Ankush Suryavanshi ...Respondent
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Mr. K.S. Bapat i/b. Mr. A.H. Fatangare for Petitioner
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CORAM : SMT. SADHANA S. JADHAV, J.
DATE: OCTOBER 3, 2018 P.C.
1. Heard.
2. Issue notice to the Respondent herein, returnable on 29th October, 2018.
3. The learned counsel for the Petitioner shall furnish spare copies on or before 8th October, 2018. In addition, liberty to cause private notice.
4. In case need arises, the Petitioner is at liberty to circulate the matter.
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